Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 46] [Entire Act] Union of India - Subsection Section 46(1) in The Arms Act, 1959 (1)The Indian Arms Act, 1878 (11 of 1878), is hereby repealed.
