Delhi High Court - Orders
Sh. Sudhir Kr. Gupta & Anr vs Sh.Rahul Gupta & Anr on 14 January, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~CP-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.A(SB) 20/2015
SH. SUDHIR KR. GUPTA & ANR. ..... Appellant
Through Mr.Mudit Sharma and Mr.Parvez
A.Khan, Advs.
versus
SH.RAHUL GUPTA & ANR. ..... Respondent
Through Ms.Shilpa Chauhan, Adv.
Ms.Sweta Rani and Mr.Anant Agarwal, Advs. for
applicants
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 14.01.2019 Pass-over is sought by learned counsel for the respondent. It is not possible to pass-over the matter.
List on 26.4.2019.
JAYANT NATH, J JANUARY 14, 2019 n