Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Sh. Sudhir Kr. Gupta & Anr vs Sh.Rahul Gupta & Anr on 14 January, 2019

Author: Jayant Nath

Bench: Jayant Nath

$~CP-4
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    CO.A(SB) 20/2015
     SH. SUDHIR KR. GUPTA & ANR. ..... Appellant
                     Through    Mr.Mudit Sharma and Mr.Parvez
                     A.Khan, Advs.

                           versus

      SH.RAHUL GUPTA & ANR.              ..... Respondent
                   Through    Ms.Shilpa Chauhan, Adv.
                   Ms.Sweta Rani and Mr.Anant Agarwal, Advs. for
                   applicants

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH
                        ORDER

% 14.01.2019 Pass-over is sought by learned counsel for the respondent. It is not possible to pass-over the matter.

List on 26.4.2019.

JAYANT NATH, J JANUARY 14, 2019 n