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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(5) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(5)The withholding of a increment of a Court employee for failure to pass Departmental Examination or any language examination in accordance with the Rules or orders governing the post does not amount to withholding of increment within the meaning of this Rule.