Section 10(2)(b) in The Atomic Energy Act, 1962

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(b) in The Atomic Energy Act, 1962

(b)on every owner, lessee and occupier (except tenants for a month or for less than a month) of any land in respect of which rights are proposed to be acquired under the order.

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Union of India - Subsection

Section 10(2)(b) in The Atomic Energy Act, 1962