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[Section 3]
[Entire Act]
State of Karnataka - Subsection
Section 3(5) in Karnataka Lake Conservation and Development Authority Act, 2014
| 1. Additional Chief Secretary or PrincipalSecretary to Government, Forest, Ecology and EnvironmentDepartment Chairperson. | ||
| 2. | Additional Chief Secretary or PrincipalSecretary to Government, Urban Development Department | - Member |
| 3. | Principal Secretary or Secretary to GovernmentAnimal Husbandry and Fisheries Department | - Member |
| 4. | Principal Secretary or Secretary to GovernmentMinor Irrigation Department | - Member |
| 5. | Principal Secretary or Secretary to GovernmentRevenue Department | - Member |
| 6. | Principal Secretary or Secretary to GovernmentFinance Department | - Member |
| 7. | Secretary to Government(Ecology andEnvironment), Forest, Ecology and Environment Department | - Member |
| 8. | Member Secretary, Karnataka State PollutionControl Board, Bangalore | - Member |
| 9. | Principal Chief Conservator of Forests, (HofF)Forest Department. | - Member |
| 10. | Chairman, Bangalore Water Supply and SewerageBoard, Bangalore. | - Member |
| 11. | Commissioner, Bruhat Bangalore Mahanagar Palike. | - Member |
| 12. | Chief Executive officer of the Authority. | - Member Secretary |