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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(r) in The Haryana Special Economic Zone Act, 2005

(r)"Special Economic Zone" means the area approved by the project approval committee to be the Special Economic Zone under Section 4 and notified by the Government under Section 5;