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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(i) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(i)the person possessing Bachelor in Ayurvedic with Modern Medicine and Surgery degree and registered with the Madhya Pradesh Board of Ayurvedic and Unani systems of Medicine and Naturopathy shall not be punishable under this Section for prescribing allopathic medicines or practising surgery if his registration certificate authorises him to do so;