Kerala High Court
Kerala Hydel Tourism Centre vs Sri.K.K.Sunil Kumar on 20 May, 2016
Author: P.V.Asha
Bench: P.V.Asha
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE SMT. JUSTICE P.V.ASHA
MONDAY,THE 19TH DAY OF JUNE 2017/29TH JYAISHTA, 1939
Con.Case(C).No. 2034 of 2016 (S)
-----------------------------------------------
(AGAINST THE ORDER IN WP(C).NO. 15467/2016 DATED 20-05-2016)
------------------
PETITIONER/PETITIONER:
----------------------------------------
KERALA HYDEL TOURISM CENTRE,
REPRESENTED BY ITS DIRECTOR, 4TH FLOOR,
VYDHUTHI BHAVAN, PATTOM, THIRUVANANTHAPURAM.
BY ADV. SRI.P.C.SASIDHARAN, SC,
RESPONDENT(S)/RESPONDENTS:
--------------------------------------------------
1. SRI.K.K.SUNIL KUMAR,
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
DISTRICT FOREST OFFICER, KOZHIKKODE-673 000.
2. SRI.D.R. RUBIN,
RANGE OFFICER, FOREST RANGE OFFICE,
KOZHIKKODE- 673 020
3. SRI.PRASANTH,
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
DISTRICT COLLECTOR, KOZHIKKODE-673 020
BY SPL.GOVERNMENT PLEADER (FOREST) SRI.SANDESH RAJA.K.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 19-06-2017, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
COC.NO.2034/2016
APPENDIX
PETITIONER'S ANNEXURES:
ANNEXURE A1 COPY OF THE INTERIM ORDER WAS MADE ABSOLUTE UNTIL
FURTHER ORDERS DATED 20/05/2016.
ANNEXURE A2 COPY OF THE COMPLAINT DATED 1/11/2016
BY BIJU RAJAGIRI
ANNEXURE A3 COPY OF THE NOTIFICATION
RESPONDENT'S ANNEXURES:
ANNEXURE R2(A) COPY OF THE LETTER DATED 09/11/2016.
/TRUE COPY/
P.S.TO JUDGE
sts
P.V.ASHA, J.
-----------------------------------------------------
Cont.Case No.2034 of 2016-S in
W.P(C) No.15467 of 2016
----------------------------------------------------------------------
Dated this the 19th day of June, 2017
JUDGMENT
The learned counsel for the petitioner submits that in view of the affidavit filed by the respondents, the contempt case may be closed.
Accordingly, the contempt case is closed.
Sd/-
(P.V.ASHA, JUDGE) rtr/