Section 89(2)(g) in The Bihar and Orissa Excise Act, 1915

[Cites 0, Cited by 1] [Section 89(2)] [Section 89] [Entire Act]

State of Odisha - Subsection

Section 89(2)(g) in The Bihar and Orissa Excise Act, 1915

(g)for prohibiting the grant to specified classes of persons of licences for the retail sale of any [intoxicant] [Substituted by A.L.O. 1937, for 'excisable article'.];

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State of Odisha - Subsection

Section 89(2)(g) in The Bihar and Orissa Excise Act, 1915