Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(a) in Gujarat Industrial Development Act, 1962

(a)[Three] [This word was substituted for the word 'two' by Gujarat 14 of 1964, Section 2 (ii).] official [Directors] [This word was substituted for the word 'members' by Gujarat 11 of 1986, Section 5 (1) (w.e.f. 01-07-1986).] nominated by the State Government, of whom one shall be the Financial Adviser to the Corporation;