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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(ii) in The Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967

(ii)Interest realised on investments made out of the Fund shall be recouped from the Fund and profit on sale of investments made out of the Fund shall be credited to the fund.