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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Chattisgarh - Subsection

Section 58(ii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(ii)in Section 7, for the words "throughout the whole State", the words, brackets and figures "throughout the areas specified in sub-section (1) of Section 6" shall be substituted.