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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(3) in Incentives to Industries in Bihar, 1986

(3)Technical Support Services.-Another strategy to achieve overall development of electronics in the State would be to provide technical support services to small and medium scale units through the Electronics Test and Development Centre, Patna. The testing facilities for standardisation and quality control at EITDC, Patna will be strengthened. It is also decided to consider setting up a new EITDC centre at Ranchi with assistance of Electronics Commission, Government of India to meet the growing needs of Small/Medium Electronics Units and to help them in upgrading their product quality.