Telangana High Court
Mohammed Majid Ghori vs Government Of Andhra Pradesh, on 21 June, 2023
Author: B. Vijaysen Reddy
Bench: B. Vijaysen Reddy
HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY WRIT PETITION Nos.32543, 32545, 32546, 32548, 32549, 32559, 32561, 32562, 32563, 32564, 33706, 33709, 33728, 33763, 33768, 33769, 33770, 33771, 33772, 33773, 33774, 33775, 33776, 33777, 33778, 34317, 34529, 34692, 34693, 34699, 34704, 34705, 34709, 34711, 34712, 34715, 34958, 34986, 34990, 35010, 35017, 35021, 35029, 35030, 35034, 35035, 35039, 35070, 35092, 35224, 35236, 35238, 35421, 35427, 35429, 35430, 35432, 35436, 35437, 35440, 35617, 35619, 35636, 36207, 36237, 36238, 36240, 36243, 36244, 36246, 36248, 36249, 36250, 36252, 36255, 37161, 37218, 37222, 37224, 37225, 37226, 37227, 37228, 37233, 37236, 37237 ,37238 ,37239, 37245, 37269, 37274, 37768, 37771, 37772, 37774, 37780, 37782, 37783, 37785, 37787, 37789, 37791,37799, 37801, 38712, 38713, 38718, 38738, 38739, 38746, 38751, 38753, 38755, 38758, 38759, 38761, 38767, 38768, 38773, 38775, 38781, 38782, 38788, 38800 and 38808 of 2013 COMMON ORDER:
Mr. G. Vidyasagar, learned Senior Counsel appearing on behalf of the petitioners, submitted that in view of the Government withdrawing G.O.Ms.No.111 Municipal Administration dated 08-03-1996, the petitioners are not interested in prosecuting these writ petitions.
Accordingly, all these writ petitions are closed. The miscellaneous applications, if any, pending in this writ petition stand closed. No order as to costs.
______________________ B. VIJAYSEN REDDY, J June 21, 2023/HK