Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of West Bengal - Subsection Section 161(2) in West Bengal Municipal Corporation Act, 2006 (2)Every warrant issued under this section shall be signed by the Commissioner or any officer authorised by him in his behalf.
