Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(iii) in Tamil Nadu Timber Transit Rules, 1968 (iii)A way-permit in Form III shall be granted in exchange for each permit in Form-I or Form II at the first checking station on the route by which the timber passes.
