Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(g) in Potti Sreeramulu Telugu University Act, 1985 (g)'student' means a person who is enrolled for studies in one of the schools or centres of the University and pursues studies by attending the prescribed courses;
