Calcutta High Court
Director Of I.T.(Excemption) Cal vs Ramchander Poddar Smaarak Nidhi Cal on 7 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITR 28 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
DIRECTOR OF I.T.(EXCEMPTION) CAL.
Versus
RAMCHANDER PODDAR SMAARAK NIDHI CAL.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 7th April, 2014.
For the Appellant :
For the Respondent :
THE COURT : Nobody appears to prosecute the matter. Records are also not traceable as reported by the Registry of this Court. Consequently, the reference application is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg AR(CR) 2