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Bombay High Court

Vasudev Alias Rajendra Shrikisan ... vs Union Of India Through Its Secretary, ... on 16 June, 2022

Author: Madhav J. Jamdar

Bench: R.D. Dhanuka, Madhav J. Jamdar

                                                                                   501 wpst 96676.2020.doc


       Dusane

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION (ST) NO.96676 OF 2020


                       Vasudev @ Rajendra Shrikishan                    ...Petitioners
                       Chavan & Ors.
                            Versus
                       Union of India & Ors.                            ...Respondents

BHALCHANDRA            Mr. Arjun Kadam for Petitioners.
GOPAL DUSANE
                       Mr. Anil Singh, ASG a/w Mr. Aditya Thakkar, Mr. Niranjan Shimpi for
 Digitally signed by
 BHALCHANDRA           UOI.
                       Mr. V.D. Patil for Respondent.
 GOPAL DUSANE
 Date: 2022.06.17
 18:09:14 +0530




                                                CORAM : R.D. DHANUKA &
                                                        MADHAV J. JAMDAR, JJ.

DATED : 16TH JUNE 2022 P.C. :

1. The matter is called out at 4.35 pm. Hearing of this matter will take some time.
2. Stand over to 27th June 2022 at 2.30 pm.
3. Interim orders if any to continue till then.

(MADHAV J. JAMDAR, J.) (R.D. DHANUKA, J.) 1/1