Bombay High Court
Vasudev Alias Rajendra Shrikisan ... vs Union Of India Through Its Secretary, ... on 16 June, 2022
Author: Madhav J. Jamdar
Bench: R.D. Dhanuka, Madhav J. Jamdar
501 wpst 96676.2020.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO.96676 OF 2020
Vasudev @ Rajendra Shrikishan ...Petitioners
Chavan & Ors.
Versus
Union of India & Ors. ...Respondents
BHALCHANDRA Mr. Arjun Kadam for Petitioners.
GOPAL DUSANE
Mr. Anil Singh, ASG a/w Mr. Aditya Thakkar, Mr. Niranjan Shimpi for
Digitally signed by
BHALCHANDRA UOI.
Mr. V.D. Patil for Respondent.
GOPAL DUSANE
Date: 2022.06.17
18:09:14 +0530
CORAM : R.D. DHANUKA &
MADHAV J. JAMDAR, JJ.
DATED : 16TH JUNE 2022 P.C. :
1. The matter is called out at 4.35 pm. Hearing of this matter will take some time.
2. Stand over to 27th June 2022 at 2.30 pm.
3. Interim orders if any to continue till then.
(MADHAV J. JAMDAR, J.) (R.D. DHANUKA, J.) 1/1