Andhra Pradesh High Court - Amravati
Prl Secy, Edn Dept, Hyd 2 Others vs A.Subba Rama Murthy, Ysr Kadapa Dist 2 ... on 28 January, 2021
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
HON'BLE SRI JUSTICE JOYMALYA BAGCHI
AND
HON'BLE SRI JUSTICE A.V.SESHA SAI
WRIT PETITION Nos. 22835, 22863, 31517 & 31779 of 2013
and 37149 & 39314 of 2014
(Taken up through video conferencing)
COMMON ORDER:(Per Hon'ble Sri Justice Joymalya Bagchi) When the matter is taken up, learned counsel for the petitioners submits that the subject matter of the writ petitions is squarely covered by the Order dated 22.06.2020 passed in WP No.33315 of 2013 by a Coordinate Bench of this Court. Similar order may be passed in these Writ Petitions.
Learned counsel for the respondents did not oppose the said submission.
Recording the submissions, the Writ Petitions are disposed of in terms of the Order dated 22.06.2020 passed in WP No.3315 of 2013. No costs.
Miscellaneous petitions pending if any, shall stand closed.
______________________________ JUSTICE JOYMALYA BAGCHI _________________________ JUSTICE A.V.SESHA SAI 28.01.2021 Mjl/* 2 HON'BLE SRI JUSTICE JOYMALYA BAGCHI AND HON'BLE SRI JUSTICE A.V.SESHA SAI WRIT PETITION Nos. 22835, 22863, 31517 & 31779 of 2013 and 37149 & 39314 of 2014 COMMON ORDER: (Per Hon'ble Sri Justice Joymalya Bagchi) 28.01.2021.
Mjl/*