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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(vi) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(vi)List of ships, with IMO Nos. on which seafarers are recruited or proposed to be recruited against each Form-VII.