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State of Odisha - Section

Section 306 in Orissa Municipal Act, 1950

306. Duty of expelling leprosy patients, form market and power to expel disturbers.

- The person in charge of a market shall prevent the entry therein of or expel therefrom, any person suffering from leprosy or from any infectious or contagious disease, and any animal suffering from disease communicable to man such as anthrax, tuberculosis, glanders, rabies, or any other disease communicable to animals such as foot and mouth diseases, and he may expel therefrom an person who is creating a disturbance therein.