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State of Odisha - Section
Section 26 in The Orissa Veterinary Practitioners Rules, 1976
26. Fees for registration, renewal, etc.
- The following fees are chargeable for matters specified, below :| Rs. | ||
| (a) | for the first registration | 20 |
| (b) | for annual renewal of registration | 10 |
| (c) | for registration of change of name | 10 |
| (d) | for every qualification or status to be subsequentlyregistered | 5 |
| (e) | for restoration to the register after removal for non-paymentfor annual renewal (in addition to be registration or renewalfees for the year or years during which the name remainedunremoved) | 10 |
| (f) | for restoration to the register | 15 |
| (g) | for every certified copy of an entry in the register | 5 |
| (h) | for duplicate certificates | 5 |