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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(1)The minimum requirement of plot area for non-residential, industrial buildings and the building proposals consisting of G.F.-2 floors and above except Commercial or Mercantile buildings shall be 300 Sq. Meters.