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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(b) in The Orissa Service of Engineers' Rules, 1941

(b)The application shall be accompanied by a treasury challan of Rs. 5 application fees, which will in no circumstances be refunded. The fee should be credited to the Government of Orissa under the head "XXXVI-Miscellaneous Departments-Miscellaneous Examination Fees-Public Service Commission". When the fee has been paid on a first application, no fee will be payable on a subsequent application for the service.