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State of Gujarat - Section

Section 8 in Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006

8. Duties of the Chief Executive Officer.

(1)The State Government shall appoint an officer to be the Chief Executive Officer of the Authority.
(2)The Chief Executive Officer shall be the administrative officer of the Authority and in addition to performing such functions as are conferred on him by or under this Act or under any law for the time being in force, he shall-
(a)be responsible for all budgetary, planning, enforcement and supervisory functions of the Authority';
(b)furnish to the Authority all the information relating to the administration and accounts of the Authority as well as other matter whenever called upon by the Authority to do so;
(c)prepare and submit the Annual Report and audited accounts of the Authority for its approval within three months of the close of every financial year and submit copies of the same to the State Government;
(d)perform such other function as may be prescribed.