Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 33 in The Family Courts (Orissa) Rules, 1990 33. Fee for Counsellor. - Such Counsellor shall be entitled to, assisting fee of [rupees two hundred per day of actual work] [Substituted vide Orissa Gazette No. 7, dated 12 2.1999.]
