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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 46(e) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(e)administration of the Market Committee and the regulation of the marketing in the Principal market yard, sub-market yard(s) a market sub-yard(s).