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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Cinemas (Regulation) Act, 1954

(2)[ Notwithstanding anything contained in the Code of Criminal Procedure, 1973 (2 of 1974), offence punishable under Sub-section (1) shall be cognizable.] [Inserted vide Orissa Gazette Extraordinary No. 1453/20. 10. 1986-Notification No. 15112/ Legis./20.10.1986.]