Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(a) in The Bihar and Orissa Nurses Registration Act, 1935

(a)dishonestly makes use of any certificate issued under the provisions of this Act to him or to any other person, or