Delhi High Court - Orders
Devas Employees Mauritius Pvt. Ltd vs Antrix Corporation Limited & Ors on 23 November, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 289/2022 & CAV 321/2022, CAV 322/2022
CM APPL. 44209/2022
DEVAS EMPLOYEES MAURITIUS PVT. LTD ..... Appellant
Through: Mr. Suhail Dutt, Sr. Advocate with
Ms. Anuradha Dutt, Mr. Lynn
Pereira, Ms. Ekta Kapil, Ms. Priyanka
M.P., Mr. Chaitanya Kaushik, Mr.
Amber Bhushan, Ms. Shivangi Sud,
Mr. Azhar Alam, Mr. Sankalp
Goswami and Ms. Srishti Prakash,
Advs.
versus
ANTRIX CORPORATION LIMITED & ORS. ..... Respondent
Through: Mr. N. Venkatraman, Additional
Solicitor General and Mr. Chetan
Sharma, Additional Solicitor General
with Mr. V. Chandrasherara Bharathi,
Mr. S. Ram Narayan, Mr. Rahul
Vijay Kumar, Mr. Ajay Bhargava,
Mr. Arvind Kumar Ray, Mr. Karan
Gupta and Mr. Chinmoy Roy, Advs.
for R-1.
Ms. Varuna Banerjee and Ms.
Angeika Awasthi, Advs. for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 23.11.2022 Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.11.2022 17:07:16 CM APPL. 44211/2022 This is an application on behalf of the Appellant with a prayer to call for the lower Court records.
The Office is directed to keep the records available on the next date of hearing.
The Appellant is directed not to take any steps in any matter arising out of the present Award.
List on 07.12.2022 at 02:30 P.M SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J NOVEMBER 23, 2022 N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.11.2022 17:07:16