Patna High Court - Orders
Asha Pandey vs Acit,Central Circlemuzaffarpur on 24 July, 2013
Bench: Chief Justice, Ashwani Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No. 553 of 2007
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Asha Pandey
.... .... Appellant/s
Versus
ACIT, Central Circle, Muzaffarpur
.... .... Respondent/s
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Appearance:
For the Appellant/s : Dr. Krishna Nandan Singh, Advocate.
For the Respondent/s : Mrs. Archana Sinha, Advocate.
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
2 24-07-2013Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- compliance.
(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Dilip.