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Patna High Court - Orders

Asha Pandey vs Acit,Central Circlemuzaffarpur on 24 July, 2013

Bench: Chief Justice, Ashwani Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Appeal No. 553 of 2007
                  ======================================================
                  Asha Pandey
                                                                     .... .... Appellant/s
                                                   Versus
                  ACIT, Central Circle, Muzaffarpur
                                                                    .... .... Respondent/s
                  ======================================================
                  Appearance:

                  For the Appellant/s    :   Dr. Krishna Nandan Singh, Advocate.

                  For the Respondent/s : Mrs. Archana Sinha, Advocate.
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE ASHWANI KUMAR SINGH

                  ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

2    24-07-2013

Defects will be removed within six weeks from today failing which this Appeal shall stand dismissed for non- compliance.

(R.M. Doshit, CJ) (Ashwani Kumar Singh, J) Dilip.