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Union of India - Section

Section 76 in Gold (Control) Act, 1968

76. Reference to gold to be construed as reference to gold of any purity.

- Any reference to gold in this Chapter and in Chapters XII, XIV, XV and XVI shall, unless the context otherwise requires, be construed as including a reference to any article or thing made of, or containing, gold of any purity, whether such purity exceeds nine carats or not.