Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in The Maharashtra Medical Practitioners (Registration) Rules, 1961 1. Short title. - These rules may be called the Maharashtra Medical Practitioners' (Registration) [* * * * *] [Deleted by G.N. dated 7-8-1981.] Rules, 1961.
