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[Cites 0, Cited by 0] [Section 31B(6)] [Section 31B] [Entire Act]

State of Jharkhand - Subsection

Section 31B(6)(ii) in Jharkhand Agricultural Produce Markets Act, 2000

(ii)refuses or tails to give or wilfully gives false or misleading information to the officer duly appointed under section 318; who is acting in accordance with his duty thereunder.