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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(6) in The Orissa Development Authorities Rules, 1983

(6)When the check, measuring officer happens to measure a work prior to it being measured by the officer-in-charge of the work, the former shall record the measurement in a separate book to be kept for that purpose and as such shall at once communicate the details of such measurement to the officer in charge of measurement for incorporation in his Measurements Book and preparation of bills.