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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1)(i) in West Bengal Private Security Agencies (Regulation) Rules, 2007

(i)height, 160 cms. (for female 150 cms.), weight according to standard table of height and weight, Chest 80 cms. With an expansion of 4 cms. (for females no requirement of chest measurement) :