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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(2)Both the ballot papers and the counterfoils shall be serially numbered and shall be stamped on their reverse by such distinguishing mark and in such manner as may be directed by the State Election Commission.