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State of Bihar - Section

Section 21Q in The Bihar Co-operative Societies Rules, 1959

21Q. [ [Substituted by G.S.R. 1 dated 1.2.1997.]

If the number of valid nominations for any seat exceeds the number of the seats there shall be an election :]Provided that whether the elections are uncontested or contested, in both the cases the declaration of elections results shall be made in the Special General Meeting and the minutes of the meeting shall be recorded in which results of the elections shall be mentioned.