Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 65 in Tripura Contract Labour (Regulation and Abolition) Rules 1978

65. Employment Card.

- (i) Every contractor shall issue an employment card in Form No. XIV to each worker within three days of the employment of the worker.
(ii)The card shall be maintained up-to-date and any change in the particulars shall be entered therein.