Delhi High Court - Orders
Stay Ramesh Chand Koundal vs Indian Bank & Anr on 31 May, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 472/2024, CM APPL. 34529/2024-Ex, CM APPL. 34530/2024-
Stay
RAMESH CHAND KOUNDAL ..... Appellant
Through: Mr. Akash Vajpai, Adv.
versus
INDIAN BANK & ANR. ..... Respondents
Through: Mr.Bipin Chandra Baethw and Mr.
Jasbir Bidhuri, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 31.05.2024
1. After some arguments, learned counsel for the appellant seeks leave to withdraw the present appeal.
2. The appeal, alongwith the pending applications, is accordingly dismissed as withdrawn.
3. Needless to say, the present order will not come into the way of appellant approaching the learned Single Judge by way of an appropriate application for urgent orders, if any.
REKHA PALLI, J SAURABH BANERJEE, J MAY 31, 2024/rr This is a digitally signed order.
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