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State of Uttar Pradesh - Section

Section 9 in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

9. Declaration of land revenue payable by individual zamindars.

- The Settlement Officer shall declare, in the prescribed manner, the amount of revenue payable by each zamindar, as approved or modified under Section 8, and, notwithstanding anything in any other law, such amount shall be payable by each zamindar to the State Government.