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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(iii) in Andhra Pradesh Industrial Single Window Clearance Act, 2002

(iii)to review and monitor the processing of applications by the competent authorities and District Committees and to forward the orders of the competent authority to the applicant;