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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(5) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(5)Notice of withdrawal of candidate may be delivered by a candidate or his proposer or his election agent to the undersigned at .............................office before 3.00 p.m. on the .......................