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[Cites 0, Cited by 0] [Section 11C] [Entire Act]

State of Odisha - Subsection

Section 11C(6) in The Shri Jagannath Temple Rules, 1960

(6)If the number of persons whose names are validly proposed under Sub-Rule (2) exceeds the number of vacancies, the matter shall be decided by votes cast by the members present at the meeting in the manner hereinafter provided.