Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(1)(h) in The U.P. (Regulation Of Building Operations) Directions, 1960 (h)Major physical characteristics of the land proposed to be developed, the approximate locations and width of any arterial road, water course, etc.