Rajasthan High Court - Jaipur
Cit vs M/S Sohan Lal Mathur on 14 September, 2017
Author: K.S.Jhaveri
Bench: K.S.Jhaveri
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
D.B. Civil Miscellaneous Application No. 293 / 2017
Commissioner of Income Tax Jaipur-II, Jaipur
----Petitioner
Versus
M/S Sohan Lal Mathur B-3, Durga Path, Amba Bari, Jaipur
----Respondent
_____________________________________________________ For Petitioner(s) : Mr. K.D. Mathur for Mr. R.B. Mathur For Respondent(s) : Mr. Sanjay Jhanwar _____________________________________________________ HON'BLE MR. JUSTICE K.S.JHAVERI HON'BLE MR. JUSTICE VIJAY KUMAR VYAS Order 14/09/2017 The misc. application is allowed and the order dated 20 th April, 2017 is recalled.
The matter to come up on 18th September, 2017.
(VIJAY KUMAR VYAS)J. (K.S.JHAVERI)J. A.Sharma/66