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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(1)The State Government shall sanction such number of ancillary staff and officers to each Waqf Tribunal as the State Government may consider necessary for the proper functioning of Waqf Tribunal.