Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(f) in The Karnataka Border Area Development Authority Act, 2010 (f)"Projects and programmes" means, the annual projects and programmes in various departments prepared by the Authority for the development of the border areas of Karnataka;
