Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 13 in Shiv Nadar University Act, 2018 13. Pro-Vice-Chancellor. (1)The Pro-Vice-Chancellor shall be appointed by the Executive Council in such manner as may be prescribed.(2)The Pro-Vice-Chancellor shall exercise such powers and perform such other functions as may be prescribed.
